Ajay Nigam vs Asha Nigam And Another
2015 Latest Caselaw 1137 ALL

Citation : 2015 Latest Caselaw 1137 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Ajay Nigam vs Asha Nigam And Another on 10 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CIVIL REVISION No. - 212 of 2015
 

 
Revisionist :- Ajay Nigam
 
Opposite Party :- Asha Nigam And Another
 
Counsel for Revisionist :- Ajay Nigam (In Person),Sujan Singh
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up as a fresh case on 27th July, 2015.

Order Date :- 10.7.2015

samz

Download the LatestLaws.com Mobile App