Janardan Prasad Pathak vs Vinod Kumar Singh, Tehsildar And 3 ...
2015 Latest Caselaw 1136 ALL

Citation : 2015 Latest Caselaw 1136 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

Janardan Prasad Pathak vs Vinod Kumar Singh, Tehsildar And 3 ... on 10 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3762 of 2015
 

 
Applicant :- Janardan Prasad Pathak
 
Opposite Party :- Vinod Kumar Singh, Tehsildar And 3 Ors.
 
Counsel for Applicant :- Sriprakash Dwivedi
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up as a fresh case on 27th July, 2015.

Order Date :- 10.7.2015

samz

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