Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Santsoh Kumar Maurya And Anr. vs Mrs. Lalmani Devi And 4 Others
2015 Latest Caselaw 1135 ALL

Citation : 2015 Latest Caselaw 1135 ALL
Judgement Date : 10 July, 2015

Allahabad High Court
Santsoh Kumar Maurya And Anr. vs Mrs. Lalmani Devi And 4 Others on 10 July, 2015
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- S.C.C. REVISION No. - 233 of 2015
 

 
Revisionist :- Santsoh Kumar Maurya And Anr.
 
Opposite Party :- Mrs. Lalmani Devi And 4 Others
 
Counsel for Revisionist :- Ajit Kumar
 

 
Hon'ble Ran Vijai Singh,J.

Heard Sri Ajit Kumar, learned counsel for the revisionists.

Issue notice.

Order Date :- 10.7.2015

samz

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter