In Re: vs Sri Bhagwati Sharma
2015 Latest Caselaw 1133 ALL

Citation : 2015 Latest Caselaw 1133 ALL
Judgement Date : 10 July, 2015

Allahabad High Court

In Re: vs Sri Bhagwati Sharma on 10 July, 2015

Bench: Sudhir Agarwal, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CONTEMPT APPLICATION (CRIMINAL) No. - 17 of 2011
 

 
Applicant :- In Re:
 
Opposite Party :- Sri Bhagwati Sharma
 
Counsel for Applicant :- A.G.A.,Sudhir Mehrotra(A.C.)
 
Counsel for Opposite Party :- B.B.P.Srivastava,M.D.Mishra
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Dinesh Gupta,J.

Disposed of.

For orders see order of date passed on CONTEMPT APPLICATION (CRIMINAL) No. - 20 of 2008 .

Order Date :- 10.7.2015

vkg

Download the LatestLaws.com Mobile App