Sri Ram vs Narendra Singh Patel. D.M., ...
2015 Latest Caselaw 1106 ALL

Citation : 2015 Latest Caselaw 1106 ALL
Judgement Date : 9 July, 2015

Allahabad High Court

Sri Ram vs Narendra Singh Patel. D.M., ... on 9 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3943 of 2015
 

 
Applicant :- Sri Ram
 
Opposite Party :- Narendra Singh Patel. D.M., Ghazipur And 3 Ors.
 
Counsel for Applicant :- Rajeev Mishra,Prashant Kumar Tripathi
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up as a fresh case on 16th July, 2015.

Order Date :- 9.7.2015

samz

Download the LatestLaws.com Mobile App