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Umesh vs State Of U.P.
2015 Latest Caselaw 1105 ALL

Citation : 2015 Latest Caselaw 1105 ALL
Judgement Date : 9 July, 2015

Allahabad High Court
Umesh vs State Of U.P. on 9 July, 2015
Bench: Mohd. Tahir



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL APPEAL No. - 4768 of 2013
 

 
Appellant :- Umesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ratan Singh,Arjun Singh Solanki,Dharam Vir Singh,Rajeev Swahney
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mohd. Tahir,J.

As prayed by the learned counsel for the appellant, list in the next cause list along with connected matter.

Order Date :- 9.7.2015

AHN

 

 

 
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