Stya Swaroop Shastri vs State Of U.P. And Anr.
2015 Latest Caselaw 1104 ALL

Citation : 2015 Latest Caselaw 1104 ALL
Judgement Date : 9 July, 2015

Allahabad High Court

Stya Swaroop Shastri vs State Of U.P. And Anr. on 9 July, 2015

Bench: Mohd. Tahir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 200 of 2014
 

 
Applicant :- Stya Swaroop Shastri
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Vivek Tripathi
 
Counsel for Opposite Party :- Govt. Advocate,A.K.S.Bais
 

 
Hon'ble Mohd. Tahir,J.

As prayed by the learned counsel for the applicant, list this matter on 14.7.2015.

Order Date :- 9.7.2015

AHN

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