Beervati vs Machhla Devi And 9 Ors.
2015 Latest Caselaw 1103 ALL

Citation : 2015 Latest Caselaw 1103 ALL
Judgement Date : 9 July, 2015

Allahabad High Court

Beervati vs Machhla Devi And 9 Ors. on 9 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3947 of 2015
 

 
Applicant :- Beervati
 
Opposite Party :- Machhla Devi And 9 Ors.
 
Counsel for Applicant :- Y.N. Dubey
 

 
Hon'ble Ran Vijai Singh,J.

On being confronted as to whether before the Board of Revenue any stay vacation application along with counter affidavit has been filed or not, leaned counsel for the applicant prays for three days time to file a supplementary affidavit.

As prayed put up as a fresh case on 16th July, 2015.

Order Date :- 9.7.2015

samz

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