Citation : 2015 Latest Caselaw 1102 ALL
Judgement Date : 9 July, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- S.C.C. REVISION No. - 231 of 2015 Revisionist :- Sunder Lal Singhal And Anr. Opposite Party :- Atul Kumar Arora Counsel for Revisionist :- Pankaj Agarwal Hon'ble Ran Vijai Singh,J.
Heard Sri Pankaj Agarwal learned counsel for the revisionist.
Issue notice.
Order Date :- 9.7.2015
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