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Totaram Sharma vs Sri Pankaj Kumar, D.M. Agra And ...
2015 Latest Caselaw 1100 ALL

Citation : 2015 Latest Caselaw 1100 ALL
Judgement Date : 9 July, 2015

Allahabad High Court
Totaram Sharma vs Sri Pankaj Kumar, D.M. Agra And ... on 9 July, 2015
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3976 of 2015
 

 
Applicant :- Totaram Sharma
 
Opposite Party :- Sri Pankaj Kumar, D.M. Agra And Anr.
 
Counsel for Applicant :- Amit Srivastava
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up as a fresh case on 15th July, 2015 along with the record of Writ Petition No. 51266 of 2010 (Ramvir Singh Sisodia vs. State of U.P. and others).

Learned counsel for the applicant is directed to serve a copy of the contempt application to Sri K.R.Singh, learned Additional Chief Standing Counsel.

Order Date :- 9.7.2015

samz

 

 

 
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