Bhopal Singh & Another vs State Of U.P.
2015 Latest Caselaw 1099 ALL

Citation : 2015 Latest Caselaw 1099 ALL
Judgement Date : 9 July, 2015

Allahabad High Court

Bhopal Singh & Another vs State Of U.P. on 9 July, 2015

Bench: Mohd. Tahir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL APPEAL No. - 1504 of 2013
 

 
Appellant :- Bhopal Singh & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ashish Agrawal,Brijesh Sahai,Rajesh Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mohd. Tahir,J.

List in the next cause list.

Order Date :- 9.7.2015

AHN

Download the LatestLaws.com Mobile App