Manoj Kumar Kushwaha vs Sarvendra Singh
2015 Latest Caselaw 1098 ALL

Citation : 2015 Latest Caselaw 1098 ALL
Judgement Date : 9 July, 2015

Allahabad High Court

Manoj Kumar Kushwaha vs Sarvendra Singh on 9 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- S.C.C. REVISION DEFECTIVE No. - 144 of 2015
 

 
Revisionist :- Manoj Kumar Kushwaha
 
Opposite Party :- Sarvendra Singh
 
Counsel for Revisionist :- V.B. Maurya,M.L. Maurya
 
Counsel for Opposite Party :- Ramesh Chandra Agrahari
 

 
Hon'ble Ran Vijai Singh,J.

Civil Misc. Delay Condonation Application No. 213474 of 2015

Issue notice.

Sri R.C.Agrahari, learned counsel for the opposite party prays for and is granted two weeks time to file counter affidavit. Rejoinder affidavit if any, be filed within two weeks thereafter.

List in the week commencing 10th August, 2015.

Order Date :- 9.7.2015

samz

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