Sushil Kumar Sharma vs Sri A.P. Mishra, M.D. U.P.P. ...
2015 Latest Caselaw 1096 ALL

Citation : 2015 Latest Caselaw 1096 ALL
Judgement Date : 9 July, 2015

Allahabad High Court

Sushil Kumar Sharma vs Sri A.P. Mishra, M.D. U.P.P. ... on 9 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3949 of 2015
 

 
Applicant :- Sushil Kumar Sharma
 
Opposite Party :- Sri A.P. Mishra, M.D. U.P.P. Corporation Ltd. Lko.
 
Counsel for Applicant :- Rastrapati Khare
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up as a fresh case on 17th July, 2015.

Order Date :- 9.7.2015

samz

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