Nandita Singh @ Saloo vs Sai Asish @ Golu
2015 Latest Caselaw 1090 ALL

Citation : 2015 Latest Caselaw 1090 ALL
Judgement Date : 8 July, 2015

Allahabad High Court

Nandita Singh @ Saloo vs Sai Asish @ Golu on 8 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 322 of 2015
 

 
Applicant :- Nandita Singh @ Saloo
 
Opposite Party :- Sai Asish @ Golu
 
Counsel for Applicant :- Rajesh Kumar
 

 
Hon'ble Ran Vijai Singh,J.

Heard Sri Rajesh Kumar, learned counsel for the Applicant.

Issue notice.

Steps be taken within two weeks through registered post.

As an interim measure without prejudice to the rights and contentions of the parties further proceeding of Case No. 9 of 2015 (Sai Ashish @ Golu vs. Nandita Singh @ Saloo) pending in the court of the Family Court, Ghazipur shall remain stayed till the next date of listing.

Order Date :- 8.7.2015

samz

Download the LatestLaws.com Mobile App