Tasweer And 7 Ors vs State Of U.P. And 2 Ors
2015 Latest Caselaw 1089 ALL

Citation : 2015 Latest Caselaw 1089 ALL
Judgement Date : 8 July, 2015

Allahabad High Court

Tasweer And 7 Ors vs State Of U.P. And 2 Ors on 8 July, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 16212 of 2015
 

 
Petitioner :- Tasweer And 7 Ors
 
Respondent :- State Of U.P. And 2 Ors
 
Counsel for Petitioner :- Shujauddin
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Sri Shujauddin, learned counsel for the petitioners at the outset stated that this writ petition may be dismissed as not pressed.

2. Dismissed accordingly.

Order Date :- 8.7.2015

Ashish Pd.

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