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Zafar Khan vs Farhat Ali
2015 Latest Caselaw 1088 ALL

Citation : 2015 Latest Caselaw 1088 ALL
Judgement Date : 8 July, 2015

Allahabad High Court
Zafar Khan vs Farhat Ali on 8 July, 2015
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- S.C.C. REVISION No. - 229 of 2015
 

 
Revisionist :- Zafar Khan
 
Opposite Party :- Farhat Ali
 
Counsel for Revisionist :- S.F.A. Naqvi
 

 
Hon'ble Ran Vijai Singh,J.

Heard Sri S.F.A.Naqvi, learned counsel for the revisionist.

Issue notice.

Steps within two weeks through registered post.

List on the date fixed by the office in the notice.

Order Date :- 8.7.2015

samz

 

 

 
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