Minakshi Tiwari vs State Of U.P. And Anr,
2015 Latest Caselaw 1087 ALL

Citation : 2015 Latest Caselaw 1087 ALL
Judgement Date : 8 July, 2015

Allahabad High Court

Minakshi Tiwari vs State Of U.P. And Anr, on 8 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 325 of 2015
 

 
Applicant :- Minakshi Tiwari
 
Opposite Party :- State Of U.P. And Anr,
 
Counsel for Applicant :- Anil Kumar Mishra
 

 
Hon'ble Ran Vijai Singh,J.

Heard learned counsel for the applicant.

Issue notice.

Steps be taken within two weeks through registered post.

As an interim measure without prejudice to the rights and contentions of the parties further proceeding of Case No. 445 of 2015 (Old No. 432 of 2006) (Mahesh Tiwari vs. Minakshi Tiwari) pending in the court of the Family Court, Deoria, shall remain stayed till the next date of listing.

Order Date :- 8.7.2015

samz

Download the LatestLaws.com Mobile App