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Shriram General Insurance Co. ... vs Smt. Prakashi And 5 Ors.
2015 Latest Caselaw 1086 ALL

Citation : 2015 Latest Caselaw 1086 ALL
Judgement Date : 8 July, 2015

Allahabad High Court
Shriram General Insurance Co. ... vs Smt. Prakashi And 5 Ors. on 8 July, 2015
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1697 of 2015
 

 
Appellant :- Shriram General Insurance Co. Ltd.
 
Respondent :- Smt. Prakashi And 5 Ors.
 
Counsel for Appellant :- Pawan Kumar Singh
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up as a fresh case on 10th July, 2015.

Order Date :- 8.7.2015

samz

 

 

 
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