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Smt. Nootan Dubey vs Nitya Nand Dubey
2015 Latest Caselaw 1084 ALL

Citation : 2015 Latest Caselaw 1084 ALL
Judgement Date : 8 July, 2015

Allahabad High Court
Smt. Nootan Dubey vs Nitya Nand Dubey on 8 July, 2015
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 319 of 2015
 

 
Applicant :- Smt. Nootan Dubey
 
Opposite Party :- Nitya Nand Dubey
 
Counsel for Applicant :- Manoj Kumar
 

 
Hon'ble Ran Vijai Singh,J.

Heard Sri Manoj Kumar, learned counsel for the applicant.

Issue notice.

Steps be taken within two weeks through registered post.

List on the date fixed by the office in the notice.

The relief regarding stay of the further proceeding of the Case No. 1232 of 2014 pending in the court of Principal Judge, Family Court, Allahabad shall be considered on the next date of listing.

Order Date :- 8.7.2015

samz

 

 

 
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