Arti And 3 Ors vs State Of U.P. And 2 Ors.
2015 Latest Caselaw 1083 ALL

Citation : 2015 Latest Caselaw 1083 ALL
Judgement Date : 8 July, 2015

Allahabad High Court

Arti And 3 Ors vs State Of U.P. And 2 Ors. on 8 July, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 16106 of 2015
 

 
Petitioner :- Arti And 3 Ors
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Anand Kumar Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Sri Lavkush Kumar Sharma, Advocate holding brief of Sri Anand Kumar Singh, learned counsel for the petitioners at the outset stated that this writ petition may be dismissed as not pressed.

2. Dismissed accordingly.

Order Date :- 8.7.2015

Ashish Pd.

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