Ganesh Bihari Tripathi vs The Nagar Panchayat Bhararang ...
2015 Latest Caselaw 1079 ALL

Citation : 2015 Latest Caselaw 1079 ALL
Judgement Date : 8 July, 2015

Allahabad High Court

Ganesh Bihari Tripathi vs The Nagar Panchayat Bhararang ... on 8 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CIVIL REVISION DEFECTIVE No. - 143 of 2015
 

 
Revisionist :- Ganesh Bihari Tripathi
 
Opposite Party :- The Nagar Panchayat Bhararang Pargana Khairagarh And Anr.
 
Counsel for Revisionist :- Anil Kumar Srivastava
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up as a fresh case on 13th July, 2015. In the meantime defects may be removed.

Order Date :- 8.7.2015

samz

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