Deepak Garg vs Smt. Kawaljeet Kaur
2015 Latest Caselaw 1078 ALL

Citation : 2015 Latest Caselaw 1078 ALL
Judgement Date : 8 July, 2015

Allahabad High Court

Deepak Garg vs Smt. Kawaljeet Kaur on 8 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CIVIL REVISION No. - 205 of 2015
 

 
Revisionist :- Deepak Garg
 
Opposite Party :- Smt. Kawaljeet Kaur
 
Counsel for Revisionist :- Pankaj Agarwal
 
Counsel for Opposite Party :- Adarsh Bhushan
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up as a fresh case on 13th July, 2015.

Order Date :- 8.7.2015

samz

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