Sri Pramod vs Ram Dutt Sharma, Consolidaton ...
2015 Latest Caselaw 1077 ALL

Citation : 2015 Latest Caselaw 1077 ALL
Judgement Date : 8 July, 2015

Allahabad High Court

Sri Pramod vs Ram Dutt Sharma, Consolidaton ... on 8 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 335 of 2015
 

 
Applicant :- Sri Pramod
 
Opposite Party :- Ram Dutt Sharma, Consolidaton Officer
 
Counsel for Applicant :- Tarun Agrawal,Ajay Kumar Pandey
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

An affidavit of compliance has been filed duly sworn by Sri Rajeev Dutt Sharma, Consolidation Officer, Agra which is taken on record. Sri Tarun Agrawal, learned counsel for the applicant prays for and is granted two weeks time to file objection to the affidavit of compliance.

List on 29th July, 2015.

Order Date :- 8.7.2015

samz

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