Smt. Shipra Paliwal vs Siddharth Paliwal
2015 Latest Caselaw 1073 ALL

Citation : 2015 Latest Caselaw 1073 ALL
Judgement Date : 8 July, 2015

Allahabad High Court

Smt. Shipra Paliwal vs Siddharth Paliwal on 8 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 324 of 2015
 

 
Applicant :- Smt. Shipra Paliwal
 
Opposite Party :- Siddharth Paliwal
 
Counsel for Applicant :- L.M. Singh,R.S. Singh
 

 
Hon'ble Ran Vijai Singh,J.

Heard learned counsel for the applicant.

Issue notice.

Steps be taken within two weeks through registered post.

As an interim measure without prejudice to the rights and contentions of the parties further proceeding of Case No. 537 of 2015 Siddharth Paliwal vs. Smt. Shipra Paliwal) pending in the court of the Family Court, Agra shall remain stayed till the next date of listing.

Order Date :- 8.7.2015

samz

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