Chairman Icici Prudential Life ... vs Girish Chandra And Anr.
2015 Latest Caselaw 1072 ALL

Citation : 2015 Latest Caselaw 1072 ALL
Judgement Date : 8 July, 2015

Allahabad High Court

Chairman Icici Prudential Life ... vs Girish Chandra And Anr. on 8 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- S.C.C. REVISION DEFECTIVE No. - 140 of 2015
 

 
Revisionist :- Chairman Icici Prudential Life Insurance Co. Ltd. And 2 Ors
 
Opposite Party :- Girish Chandra And Anr.
 
Counsel for Revisionist :- Kamal Kumar
 

 
Hon'ble Ran Vijai Singh,J.

Civil Misc. Delay Condonation Application No. 212248 of 2015

Issue notice.

Order Date :- 8.7.2015

samz

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