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Smt. Seema Sharma (Kaushik) vs Samir Kaushik
2015 Latest Caselaw 1070 ALL

Citation : 2015 Latest Caselaw 1070 ALL
Judgement Date : 8 July, 2015

Allahabad High Court
Smt. Seema Sharma (Kaushik) vs Samir Kaushik on 8 July, 2015
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 321 of 2015
 

 
Applicant :- Smt. Seema Sharma (Kaushik)
 
Opposite Party :- Samir Kaushik
 
Counsel for Applicant :- N.K. Dwivedi
 

 
Hon'ble Ran Vijai Singh,J.

Sri N.K.Dwivedi, learned counsel for the applicant states that this application may be dismissed as withdrawn with liberty to file a fresh application. 

The application is dismissed with the  liberty aforesaid. 

Order Date :- 8.7.2015

samz

 

 

 
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