Citation : 2015 Latest Caselaw 1064 ALL
Judgement Date : 8 July, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- CIVIL REVISION No. - 230 of 2015 Revisionist :- Munawwar Hussain And Anr. Opposite Party :- Sri Kailash Chandra And Anr. Counsel for Revisionist :- Mohammad Khalid Hon'ble Ran Vijai Singh,J.
As prayed put up as a fresh case on 21st July, 2015.
Order Date :- 8.7.2015
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