Shiv Dhani vs Vijay Bahadur Singh & 2 Others
2015 Latest Caselaw 1062 ALL

Citation : 2015 Latest Caselaw 1062 ALL
Judgement Date : 8 July, 2015

Allahabad High Court

Shiv Dhani vs Vijay Bahadur Singh & 2 Others on 8 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3790 of 2015
 

 
Applicant :- Shiv Dhani
 
Opposite Party :- Vijay Bahadur Singh & 2 Others
 
Counsel for Applicant :- Rajesh Kumar Singh
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up as a fresh case on 13th July, 2015.

Order Date :- 8.7.2015

samz

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