Ramu Katiyar vs State Of U.P. And 2 Ors.
2015 Latest Caselaw 1057 ALL

Citation : 2015 Latest Caselaw 1057 ALL
Judgement Date : 8 July, 2015

Allahabad High Court

Ramu Katiyar vs State Of U.P. And 2 Ors. on 8 July, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 16109 of 2015
 

 
Petitioner :- Ramu Katiyar
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Lavkush Kumar Sharma
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Shri Lavkush Kumar Sharma, learned counsel for petitioner states that this petition may be dismissed as withdrawn.

2. The petition is dismissed as withdrawn.

Order Date :- 8.7.2015

Ashish Pd.

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