Smt. Neeraj Shukla vs Deepak Singhal, Principal ...
2015 Latest Caselaw 1056 ALL

Citation : 2015 Latest Caselaw 1056 ALL
Judgement Date : 8 July, 2015

Allahabad High Court

Smt. Neeraj Shukla vs Deepak Singhal, Principal ... on 8 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1407 of 2014
 

 
Applicant :- Smt. Neeraj Shukla
 
Opposite Party :- Deepak Singhal, Principal Secry., Irrigation And 2 Ors.
 
Counsel for Applicant :- A.C. Mishra
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Pursuant to the earlier order of this Court Sri Vijai Bahadur Singh Yadav, Executive Engineer, Bairaj Construction Division II, Kanpur, opposite party no.4 is present before the Court. It is stated that affidavit of compliance is under preparation.

As prayed list this case on 30th July, 2015 on that date opposite party no.4 shall remain present along with the show cause.

Order Date :- 8.7.2015

samz

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