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Ashok Kumar And Another vs State Of U.P.
2015 Latest Caselaw 1048 ALL

Citation : 2015 Latest Caselaw 1048 ALL
Judgement Date : 7 July, 2015

Allahabad High Court
Ashok Kumar And Another vs State Of U.P. on 7 July, 2015
Bench: Ashwani Kumar Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CRIMINAL REVISION No. - 44 of 2006
 

 
Revisionist :- Ashok Kumar And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Aditya Tiwari,Amarjeet Singh Rakhra
 
Counsel for Opposite Party :- Govt. Advoate,A K Srivastva
 

 
Hon'ble Ashwani Kumar Singh,J.

List in the week commencing 27.07.2015, as prayed.

Order Date :- 7.7.2015

kvg/-

 

 

 
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