Naseem Anwar vs State Of U.P. & Another
2015 Latest Caselaw 1045 ALL

Citation : 2015 Latest Caselaw 1045 ALL
Judgement Date : 7 July, 2015

Allahabad High Court

Naseem Anwar vs State Of U.P. & Another on 7 July, 2015

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- U/S 482/378/407 No. - 4369 of 2009
 

 
Applicant :- Naseem Anwar
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Jagdish Singh,Dilshad Ahmad,Om Prakash Vishwakarma,R.N. Gupta,T.N. Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ashwani Kumar Singh,J.

As prayed, list in the week commencing 27.07.2015.

Interim order, if any, to continue till the next date of listing.

Order Date :- 7.7.2015

kvg/-

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