Dhunni Singh And Another. vs State Of U.P.& Another.
2015 Latest Caselaw 1044 ALL

Citation : 2015 Latest Caselaw 1044 ALL
Judgement Date : 7 July, 2015

Allahabad High Court

Dhunni Singh And Another. vs State Of U.P.& Another. on 7 July, 2015

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- U/S 482/378/407 No. - 2961 of 2006
 

 
Applicant :- Dhunni Singh And Another.
 
Opposite Party :- State Of U.P.& Another.
 
Counsel for Applicant :- Amarjeet Singh Rakhra
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ashwani Kumar Singh,J.

Connect and list with Crl.Misc. Case No.2931 of 2006(u/s 482 Cr.P.C.).

Interim order,if any, to continue till the next date of listing.

Order Date :- 7.7.2015

kvg/-

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