Tribhuwan Singh And Another vs Union Of India
2015 Latest Caselaw 1040 ALL

Citation : 2015 Latest Caselaw 1040 ALL
Judgement Date : 7 July, 2015

Allahabad High Court

Tribhuwan Singh And Another vs Union Of India on 7 July, 2015

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- U/S 482/378/407 No. - 922 of 2007
 

 
Applicant :- Tribhuwan Singh And Another
 
Opposite Party :- Union Of India
 
Counsel for Applicant :- A.P. Misra
 
Counsel for Opposite Party :- I.B. Singh,Ms. Shikha Sinha
 

 
Hon'ble Ashwani Kumar Singh,J.

Rejoinder affidavit filed by learned counsel for the petitioners is taken on record.

Put up on 13.07.2015.

When the case is next listed, name of Ms.Shikha Sinha, Advocate shall be shown as counsel for opposite parties.

Order Date :- 7.7.2015

kvg/-

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