Jitendra Kumar Kuchchal And 2 ... vs Sukh Binder And 3 Others
2015 Latest Caselaw 1036 ALL

Citation : 2015 Latest Caselaw 1036 ALL
Judgement Date : 7 July, 2015

Allahabad High Court

Jitendra Kumar Kuchchal And 2 ... vs Sukh Binder And 3 Others on 7 July, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 354 of 2015
 

 
Appellant :- Jitendra Kumar Kuchchal And 2 Others
 
Respondent :- Sukh Binder And 3 Others
 
Counsel for Appellant :- Virendra Kumar
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Called in revised. None appeared to press this appeal.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 7.7.2015

Ashish Pd.

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