Raj Vijay Singh vs State Of U.P. Thru Secy. And 2 ...
2015 Latest Caselaw 1033 ALL

Citation : 2015 Latest Caselaw 1033 ALL
Judgement Date : 7 July, 2015

Allahabad High Court

Raj Vijay Singh vs State Of U.P. Thru Secy. And 2 ... on 7 July, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 15892 of 2015
 

 
Petitioner :- Raj Vijay Singh
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Sanjai Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Called in revised. None appeared to press this petition.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 7.7.2015

Ashish Pd.

Download the LatestLaws.com Mobile App