Brij Bhushan Jindal vs Registrar Of Companies U.P.,& ...
2015 Latest Caselaw 1031 ALL

Citation : 2015 Latest Caselaw 1031 ALL
Judgement Date : 7 July, 2015

Allahabad High Court

Brij Bhushan Jindal vs Registrar Of Companies U.P.,& ... on 7 July, 2015

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- U/S 482/378/407 No. - 659 of 2007
 

 
Applicant :- Brij Bhushan Jindal
 
Opposite Party :- Registrar Of Companies U.P.,& Uttranchal,Ministry Of Law
 
Counsel for Applicant :- N.K.Seth,Ashish Chaturvedi
 
Counsel for Opposite Party :- Dipak Seth,Raj Kumar Singh
 

 
Hon'ble Ashwani Kumar Singh,J.

Rejoinder affidavit filed by learned counsel for the petitioner is taken on record.

As prayed, list after three weeks.

Order Date :- 7.7.2015

kvg/-

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