Maithli Sharan Srivastava vs State Of U.P. & Another
2015 Latest Caselaw 1029 ALL

Citation : 2015 Latest Caselaw 1029 ALL
Judgement Date : 7 July, 2015

Allahabad High Court

Maithli Sharan Srivastava vs State Of U.P. & Another on 7 July, 2015

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- U/S 482/378/407 No. - 2983 of 2008
 

 
Applicant :- Maithli Sharan Srivastava
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- A.R. Khan,Aasif Razzaque Khan
 
Counsel for Opposite Party :- Govt. Advocate,R S Pande,Santosh Kumar Dwivedi,Shiva Kant Tiwari
 

 
Hon'ble Ashwani Kumar Singh,J.

This case has been nominated to Hon.B.K.Srivastava-II,J. vide order dated 30.3.2015 of Hon'ble the Senior Judge. That Court is, presently, not available.

Let the paper book be placed before Hon'ble the Senior Judge, for appropriate orders.

Till the next date of listing, interim order, if any, shall continue.

Order Date :- 7.7.2015

kvg/-

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