Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sanjay Kanwar vs State Of U.P. & 8 Others
2015 Latest Caselaw 1023 ALL

Citation : 2015 Latest Caselaw 1023 ALL
Judgement Date : 6 July, 2015

Allahabad High Court
Sanjay Kanwar vs State Of U.P. & 8 Others on 6 July, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 33240 of 2015
 

 
Petitioner :- Sanjay Kanwar
 
Respondent :- State Of U.P. & 8 Others
 
Counsel for Petitioner :- Sudhir Kumar Singh,Rajeev Ranjan Pandey
 
Counsel for Respondent :- C.S.C.,Neeraj Tripathi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up day after tomorrow i.e. on 8.7.2015 as fresh.

Order Date :- 6.7.2015

OP

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter