Smt. Laxmi Devi vs State Of U.P. & 3 Others
2015 Latest Caselaw 1022 ALL

Citation : 2015 Latest Caselaw 1022 ALL
Judgement Date : 6 July, 2015

Allahabad High Court

Smt. Laxmi Devi vs State Of U.P. & 3 Others on 6 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 32834 of 2015
 

 
Petitioner :- Smt. Laxmi Devi
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Arun Kumar Singh
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up on Monday (13.7.2015) as fresh. Learned counsel appearing on behalf of Kanpur Development Authority may seek instruction in the matter and if so advised may file counter affidavit.

Order Date :- 6.7.2015

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