The Commissioner Of Income Tax, ... vs M/S Shahjahanpur Shetriya Gramin ...
2015 Latest Caselaw 1020 ALL

Citation : 2015 Latest Caselaw 1020 ALL
Judgement Date : 6 July, 2015

Allahabad High Court

The Commissioner Of Income Tax, ... vs M/S Shahjahanpur Shetriya Gramin ... on 6 July, 2015

Bench: Tarun Agarwala, Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- INCOME TAX APPEAL No. - 517 of 2008
 

 
Appellant :- The Commissioner Of Income Tax, Bareilly And Another
 
Respondent :- M/S Shahjahanpur Shetriya Gramin Bank
 
Counsel for Appellant :- A.N. Mahajan
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Surya Prakash Kesarwani,J.

Passed over on the request of Sri Ashok Kumar, learned counsel for the appellant.

List again after two weeks.

Order Date :- 6.7.2015

MT**

(Surya Prakash Kesarwani,J.) (Tarun Agarwala,J.)

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