Prem Shankar Shukla vs The State Of U.P And Others
2015 Latest Caselaw 1019 ALL

Citation : 2015 Latest Caselaw 1019 ALL
Judgement Date : 6 July, 2015

Allahabad High Court

Prem Shankar Shukla vs The State Of U.P And Others on 6 July, 2015

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- U/S 482/378/407 No. - 5118 of 2010
 

 
Applicant :- Prem Shankar Shukla
 
Opposite Party :- The State Of U.P And Others
 
Counsel for Applicant :- Deep Singh,Rajeev Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ashwani Kumar Singh,J.

List in the next cause list, as prayed.

Order Date :- 6.7.2015

kvg/-

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