Kamlesh vs State Of U.P.
2015 Latest Caselaw 1017 ALL

Citation : 2015 Latest Caselaw 1017 ALL
Judgement Date : 6 July, 2015

Allahabad High Court

Kamlesh vs State Of U.P. on 6 July, 2015

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CRIMINAL APPEAL No. - 181 of 1996
 

 
Appellant :- Kamlesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Alok Kapoor,(Amicus Curiae),Indrajeet Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ashwani Kumar Singh,J.

List in the next week, as prayed.

Order Date :- 6.7.2015

kvg/-

Download the LatestLaws.com Mobile App