Ram Sanehi Singh vs State Of U.P. And 2 Ors.
2015 Latest Caselaw 1016 ALL

Citation : 2015 Latest Caselaw 1016 ALL
Judgement Date : 6 July, 2015

Allahabad High Court

Ram Sanehi Singh vs State Of U.P. And 2 Ors. on 6 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 33516 of 2015
 

 
Petitioner :- Ram Sanehi Singh
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- R.K. Vaish,Abhay Raj Singh
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Learned Standing Counsel appears on behalf of respondent no. 1 and Sri Nisheeth Yadav, Advocate, appears on behalf respondent no. 2.

Issue notice to respondent no. 3. All the respondents may file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks.

List thereafter.

Order Date :- 6.7.2015

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