Smt. Zora Margery Paul & 2 Others vs State Of U.P. & 4 Others
2015 Latest Caselaw 1015 ALL

Citation : 2015 Latest Caselaw 1015 ALL
Judgement Date : 6 July, 2015

Allahabad High Court

Smt. Zora Margery Paul & 2 Others vs State Of U.P. & 4 Others on 6 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 33023 of 2015
 

 
Petitioner :- Smt. Zora Margery Paul & 2 Others
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Vineet Pandey
 
Counsel for Respondent :- C.S.C.,S.P. Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up on Monday (13.7.2015) as fresh. Sri R.P. Dubey, Advocate and Sri Sri Kant Shukla, Advocate, have put in appearance on behalf of respondent no. 5. Their name shall be shown as counsel for the respondent no. 5.

Order Date :- 6.7.2015

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