Hari Lal vs State Of U.P. And 2 Others
2015 Latest Caselaw 1003 ALL

Citation : 2015 Latest Caselaw 1003 ALL
Judgement Date : 3 July, 2015

Allahabad High Court

Hari Lal vs State Of U.P. And 2 Others on 3 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 33889 of 2015
 

 
Petitioner :- Hari Lal
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Pramod Kr. Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up on Tuesday (7.7.2015) as fresh.

Order Date :- 3.7.2015

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