Bapu Charitable Society vs Prathvi Nath Mehra And 7 Ors.
2015 Latest Caselaw 1002 ALL

Citation : 2015 Latest Caselaw 1002 ALL
Judgement Date : 3 July, 2015

Allahabad High Court

Bapu Charitable Society vs Prathvi Nath Mehra And 7 Ors. on 3 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- S.C.C. REVISION No. - 213 of 2015
 

 
Revisionist :- Bapu Charitable Society
 
Opposite Party :- Prathvi Nath Mehra And 7 Ors.
 
Counsel for Revisionist :- Arvind Srivastava
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up on 8th July, 2015 as fresh. Interim order granted earlier shall continue till then.

Order Date :- 3.7.2015

samz

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