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Ghan Shyam vs Kelohari Kewat
2015 Latest Caselaw 1001 ALL

Citation : 2015 Latest Caselaw 1001 ALL
Judgement Date : 3 July, 2015

Allahabad High Court
Ghan Shyam vs Kelohari Kewat on 3 July, 2015
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CIVIL REVISION No. - 48 of 1999
 

 
Revisionist :- Ghan Shyam
 
Opposite Party :- Kelohari Kewat
 
Counsel for Revisionist :- A.N.Bhargava
 

 
Hon'ble Ran Vijai Singh,J.

Cases of Sri A.N.Bhargava are reported to be adjourned till 18th August, 2015.  List after adjournment.

Order Date :- 3.7.2015

samz

 

 

 
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