Awadhesh Kumar Giri vs State Of U.P. And 9 Others
2015 Latest Caselaw 5709 ALL

Citation : 2015 Latest Caselaw 5709 ALL
Judgement Date : 23 December, 2015

Allahabad High Court

Awadhesh Kumar Giri vs State Of U.P. And 9 Others on 23 December, 2015

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 30284 of 2015
 

 
Petitioner :- Awadhesh Kumar Giri
 
Respondent :- State Of U.P. And 9 Others
 
Counsel for Petitioner :- Uttar Kumar Goswami
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

This is informant's writ petition. The F.I.R. in this case apart from other offences also under section 302 I.P.C. which is punishable with life imprisonment/death sentence, hence this writ petition is not cognizable by this Bench.

Put up on 4.1.2016 as fresh before the appropriate Bench.

Order Date :- 23.12.2015

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