Hari Shanker Mishra, S/O- Late ... vs State Of U.P., Thru.Prin. Secy. ...
2015 Latest Caselaw 5702 ALL

Citation : 2015 Latest Caselaw 5702 ALL
Judgement Date : 23 December, 2015

Allahabad High Court

Hari Shanker Mishra, S/O- Late ... vs State Of U.P., Thru.Prin. Secy. ... on 23 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 56 of 2010
 

 
Petitioner :- Hari Shanker Mishra, S/O- Late Jagdish Prasad Mishra
 
Respondent :- State Of U.P., Thru.Prin. Secy. Home Department, & Others
 
Counsel for Petitioner :- Amit Bose
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

The writ petition is dismissed vide order of date passed on separate sheets contained in Writ Petition No. 53 (S/S) of 2010 : Munni Lal Verma and another Vs. The State of Uttar Pradesh and others.

Order Date :- 23.12.2015

Ajit/-

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